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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(iii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(iii)In view of the above, Authority is of opinion that exact implementation of the architecture should be left open to the operators. They themselves may decide the Architecture on caseby-case basis.