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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(8) in The Mines Rescue Rules, 1985

(8)In case of an accident in a rescue station or rescue room arising out of the use of any rescue apparatus, a written report thereof shall be sent, within 24 hours of such accident, by the Superintendent to the Chief Inspector and Regional Inspector in Form II aforesaid.