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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(4) in Uttarakhand Water Management and Regulatory Act, 2013

(4)[ The Commission shall consist of a Chairperson and such number of Members not exceeding two as may be notified by the State Government.] [Substituted by section 4 of Uttarakhand Act no. 03 of 2016.]