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[Cites 0, Cited by 0] [Section 46(6)] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(6)(ii) in The West Bengal Panchayat Act, 1973

(ii)a local authority, company, firm or other association of persons, the Chairman, Secretary. Treasurer, Manager, or Agent of such local authority, company, firm or other association of persons.'.]]