Section 118(2)(xiv) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Bihar - Subsection

Section 118(2)(xiv) in The Bihar Motor Vehicles Rules, 1992

(xiv)use or attempt to use a ticket other than the ticket valid for a particular journey or use or attempt to use a ticket which has already been used by another passenger or on another journey, or

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State of Bihar - Subsection

Section 118(2)(xiv) in The Bihar Motor Vehicles Rules, 1992