Section 284(1)(ii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

State of Uttar Pradesh - Subsection

Section 284(1)(ii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(ii)Where such amount exceeds 200 rupees but does not exceed 1,000 rupees, 2 rupees for the first 200 rupees and at the rate of [50 naye paise] [Substituted by Notification No. 558-RS/I-A-342-D-1957, dated 16.02.1959.] per every 100 rupees or portion of 100 rupees in excess of 200 rupees;

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State of Uttar Pradesh - Subsection

Section 284(1)(ii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952