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Delhi High Court - Orders

M/S Cms Computers Ltd And Anr vs Union Of India And Anr on 1 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~40 (en bloc)
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 6809/2016
                                    M/S CMS COMPUTERS LTD AND ANR
                                                                       ..... Petitioner
                                                     Through:

                                                    versus

                                   UNION OF INDIA AND ANR
                                                                            ..... Respondent
                                                    Through:

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                           ORDER

% 01.04.2022 Re-notify on December 20, 2022.

V. KAMESWAR RAO, J APRIL 1, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:04.04.2022 18:57:20