Delhi High Court - Orders
M/S Cms Computers Ltd And Anr vs Union Of India And Anr on 1 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~40 (en bloc)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6809/2016
M/S CMS COMPUTERS LTD AND ANR
..... Petitioner
Through:
versus
UNION OF INDIA AND ANR
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 01.04.2022 Re-notify on December 20, 2022.
V. KAMESWAR RAO, J APRIL 1, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:04.04.2022 18:57:20