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State of Haryana - Section
Section 29 in Haryana District Mineral Foundation Trust Rules, 2016
29. Review of the Foundation.
- The following State Level Committee shall review the works undertaken by the Foundation on regular basis.| Sr. No. | Name/Designation of the Officer | Status |
| 1 | Principal Secretary to Government of Haryana,Department of Mines & Geology | Chairman |
| 2 | Representative of the Finance Department ofbelow the rank of Special Secretary (Finance), Haryana | Member |
| 3 | Representative of the Environment Department notbelow the rank of Director, Environment, Haryana | Member |
| 4 | Representative of the Forest Department notbelow the rank of Addl. PCCF, Haryana | Member |
| 5 | Representative of the Health Department notbelow the rank of Special Secretary/Health or the DirectorGeneral, Haryana | Member |
| 6 | Representative of Panchayat & DevelopmentDepartment not below the rank of Special Secretary or theDirector, Panchyat & Development, Haryana | Member |
| 7 | Engineer-in-Chief (PWD)B&R Haryana | |
| 8 | Engineer-in-Chief (PWD) Public Health | |
| 9 | Director, Mines and Geology, Haryana | Member Secretary |
| 10 | State Mining Engineer, Mines and GeologyDepartment, Haryana | Member |
| 11 | Any other officers/s of other concerneddepartments and/or representatives of the Mineral Concessionholders of the area concerned as may be decided by the Committeeor the Chairman | Special Invitee |