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State of Haryana - Section

Section 29 in Haryana District Mineral Foundation Trust Rules, 2016

29. Review of the Foundation.

- The following State Level Committee shall review the works undertaken by the Foundation on regular basis.
Sr. No. Name/Designation of the Officer Status
1 Principal Secretary to Government of Haryana,Department of Mines & Geology Chairman
2 Representative of the Finance Department ofbelow the rank of Special Secretary (Finance), Haryana Member
3 Representative of the Environment Department notbelow the rank of Director, Environment, Haryana Member
4 Representative of the Forest Department notbelow the rank of Addl. PCCF, Haryana Member
5 Representative of the Health Department notbelow the rank of Special Secretary/Health or the DirectorGeneral, Haryana Member
6 Representative of Panchayat & DevelopmentDepartment not below the rank of Special Secretary or theDirector, Panchyat & Development, Haryana Member
7 Engineer-in-Chief (PWD)B&R Haryana  
8 Engineer-in-Chief (PWD) Public Health  
9 Director, Mines and Geology, Haryana Member Secretary
10 State Mining Engineer, Mines and GeologyDepartment, Haryana Member
11 Any other officers/s of other concerneddepartments and/or representatives of the Mineral Concessionholders of the area concerned as may be decided by the Committeeor the Chairman Special Invitee