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[Cites 0, Cited by 0] [Section 85H] [Entire Act]

Union of India - Subsection

Section 85H(d) in The Drugs and Cosmetics Rules, 1945

(d)[ the licensee shall maintain an Inspection Book in Form 35 to enable an Inspector to record his impressions and defects noticed;] [Substituted by Notification No. F. 1-14/68-D, dated 26.10.1968.]