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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Telangana - Subsection

Section 59(d) in Telangana Mining Settlements Act, 1956

(d)in case the person does not reside within the limits of the Mining Settlement, service on any manager or agent, who at the time of service, personally carries on such business or works for such person within such limits, shall be deemed to be good service;