Himachal Pradesh High Court
Hp Power Corporation Ltd vs Narayan Singh on 26 May, 2018
Author: Sanjay Karol
Bench: Sanjay Karol
RFAs No. 209 and 222 of 2015.
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25.05.2018 Present: Mr. Vivek Negi, Advocate, for the appellant(s).
Mr. B.M. Chauhan, Advocate, for the respondent(s) List alongwith RFA No. 368 of 2014, titled as HP Power Corporation Ltd. Versus Narayan Singh.
May 25, 2018. (Sanjay Karol), (cm) Acting Chief Justice.
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