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State of Madhya Pradesh - Section

Section 9 in The M.P. Gram Panchayats (Budget Estimates) Rules, 1997

9. Lapsing of Budget Grants.

- The provision made in the budget shall lapse at the end of the year to which it relates and no part of it remaining unexpended at the end of the year shall be utilised unless it is provided in the budget again in the following year.