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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(3) in Orissa Zilla Parishad Election Rules, 1994

(3)Every nomination papers shall be signed by two members of parishad as proposer and seconder and the candidate shall sign a declaration expressing his willingness to stand for election to the office of the President.