Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Gujarat - Subsection Section 36(2)(g) in The Gujarat Khadi and Village Industries Act, 2006 (g)the manner in which the annual report shall be prepared and forwarded to the State Government under section 27;