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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tripura - Subsection

Section 43(f) in Tripura Police Act, 2007

(f)meeting the Station House Officer of the police Station at a minimum frequency as may be prescribed by the Superintendent of Police through a general or special order, to report on such activities and incidents in the village as would have a bearing on crime law and order or other policing concerns;