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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(6) in The Orissa Dental Council Rules, 1969

(6)examining complaints or information of offences under Sections 47, 48, 49, 50 and 51 and reporting, when required, to the Government or the State Council for order for loading complaint before Court (Section 52).