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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(3)(a) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(a)of any such particulars in respect of any such statement, return, accounts, documents, evidence, affidavit or deposition for the purpose of any investigation or prosecution under this Act or the Indian Penal Code, I860 (XLV of 1860), or under any other enactment for the time being inforce; or