Supreme Court - Daily Orders
Dy. Comm. Of Income Tax vs M/S. Beta Cosmetics on 19 August, 2014
J ITEM NO.63 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 36439/2013
DY. COMM. OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S. BETA COSMETICS Respondent(s)
WITH
SLP(C) No. 36440/2013
(With Office Report)
Date : 19/08/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr Rabindra Ku Mohanty, Adv.
Mrs. Anil Katiyar ,Adv.
For Respondent(s)
Mr Ritwik Parikh, Adv.
Ms. Anitha Shenoy ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Despite Registrar’s Court order dt.4.7.2014 the ld. Counsel for the petitioner has not filed application for amendment of the cause title in both matters.
Let the matters be listed before the Hon’ble Judge in Chambers.
Signature Not Verified Digitally signed by Hema Joshi Date: 2014.08.22 (PANKAJ BHANDARI) 09:43:07 IST Reason: Registrar