Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(a) in The Orissa Revenue Administration (Units) Act, 1963 (a)the Revenue Division constituted from time to time in accordance with the provisions of the Orissa Revenue Divisional Commissioners' Act, 1957 (Orissa Act 19 of 1957); and
