Himachal Pradesh High Court
Bal Krishan vs . H.P. Power Corporation Ltd. on 10 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Bal Krishan vs. H.P. Power Corporation Ltd.
CWP No. 9022 of 2022 .
10.03.2023 Present: Mr. Devender Chauhan, Advocate, for the petitioner.
Mr. Vikas Mishra, Advocate, for respondents No. 1 and 2.
CMP No.18347 of 2022 For the reasons stated in the application, delay in re-filing the petition is condoned. The application stands disposed of.
r CWP No. 9022 of 2022 Leaving all questions of law open, issue notice.
Mr. Vikas Mishra, Advocate, appears and waives service of notice on behalf of respondents No. 1 and 2. Issue notice to respondents No. 3 to 34 returnable for 12th May, 2023 on taking steps within four days.
List on 12th May, 2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10th March, 2023 (himani) ::: Downloaded on - 10/03/2023 20:52:41 :::CIS