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Himachal Pradesh High Court

Bal Krishan vs . H.P. Power Corporation Ltd. on 10 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bal Krishan vs. H.P. Power Corporation Ltd.

CWP No. 9022 of 2022 .

10.03.2023 Present: Mr. Devender Chauhan, Advocate, for the petitioner.

Mr. Vikas Mishra, Advocate, for respondents No. 1 and 2.

CMP No.18347 of 2022 For the reasons stated in the application, delay in re-filing the petition is condoned. The application stands disposed of.

r CWP No. 9022 of 2022 Leaving all questions of law open, issue notice.

Mr. Vikas Mishra, Advocate, appears and waives service of notice on behalf of respondents No. 1 and 2. Issue notice to respondents No. 3 to 34 returnable for 12th May, 2023 on taking steps within four days.

List on 12th May, 2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10th March, 2023 (himani) ::: Downloaded on - 10/03/2023 20:52:41 :::CIS