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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

9. Fees.

- The fee payable shall be:
(1)The fee for candidates admitted in the Universities Professional Institutions in Engineering (Including Technology) / Architecture and Pharmacy. Professional Courses shall be Rs. 8,000/- (Rupees Eight Thousand only) per student, per annum. Fee structure of the course shall be reviewed once in two years by the Government.