Delhi High Court - Orders
Tarun Preet Singh vs Uoi & Anr on 1 April, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:Devanshu
Signing Date:03.04.2022
13:56:26
$~1 (SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6670/1998
TARUN PREET SINGH ..... Petitioner
Through: Mr. Sachin Jain and Ms. Isha
Aggarwal, Advocates.
(M:9818544445)
versus
UOI & ANR. ..... Respondents
Through: Mr. Shoumendu Mukherji, Sr. Panel
Counsel, for R-1. (9910733947)
Mr. Naresh Kumar,ASI.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 01.04.2022
1. This hearing has been done through hybrid mode.
2. Submissions have been concluded in the matter. Judgment reserved.
PRATHIBA M. SINGH, J.
APRIL 1, 2022/dk/MS