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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(b) in The Assam Highway Act, 1989

(b)make arrangements for the acquisition of the lands required under the scheme by out right gift or purchase by agreement with the owner or owners, or, failing such agreement, by resort to the provision of the Land Acquisition. Act, 1894, amended from time to time ;