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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Odisha - Subsection

Section 33(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(5)In commercial areas, the minimum plot size of the shop shall be 18.0 sq.mtr. with a minimum width of 3.0 metres provided that kiosks shall not be considered as shops.