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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Every nomination form shall be in Form-5 which can be obtained from the Returning Officer concerned. The nomination forms duly filled up and signed by the candidate shall be presented at the appointed date and time by the candidate himself or by his proposer to the Returning Officer.