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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(6) in The Insurance Rules, 1939

(6)Debentures or other securities for money issued by any authority constitutedunder any housing or building scheme approved by a Central Government or a State Government or by any authority or body constituted by any Central Act or Act of a State Legislature.[Seesection 27-A(1)(d)]
Name of the housing or building scheme Name of the Government approving the scheme of the Act under which the scheme is constituted Date of investment Maturity date of the debentures or security Rate of interest Face value Book value Market value Remarks