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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Tamilnadu - Subsection

Section 106(1)(i) in The Madurai City Municipal Corporation Act, 1971

(i)the amount of any salary, leave and leave allowances, allowances for house rent, carriage hire, travelling expenses or any other allowances, gratuity or pension granted under the said rules