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[Cites 0, Cited by 0] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(3) in The Delhi Police Act, 1978

(3)Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (22 of 1974), the offence punishable under this section shall be cognizable. (2 of 1974).