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[Cites 0, Cited by 2] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(i) in The Tamil Nadu Co-Operative Societies Act, 1983

(i)is employed as legal practitioner on behalf of the registered society or against it or on behalf of or against any other registered society which is a member of the first-mentioned registered society; or