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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(4) in The Orissa Boiler Operation Engineers' Rules, 2000

(4)The proceedings of any such inquiry shall be forwarded by the Officer conducting the inquiry where he is not the Chairman of the Board to the Secretary to the Board of Examiners for consideration of the Board.