Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(e) in Karnataka Secondary Education Examination Board Act, 1966

(e)to fix, demand and receive such fees and other charges as may be prescribed by regulations;