Section 7 in The West Bengal Joint Entrance Examinations Board Act, 2014
7. Committees.
(1)The Board may form Committees and sub-committees for the purpose of discharging the overall functions of the Board.(2)Every such committee or sub-committee shall be headed either by the Chairman or by the Vice-Chairman.(3)The functions of every such Committee or Sub-Committee and their procedures shall be provided for by the regulations.
