Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)Chief Conservator/Additional Principal Chief Conservator of Forests from State Forest Department shall be appointed as the Member Secretary of the Board by the State Government on deputation basis. His terms and conditions of appointment shall be determined by the State Government;