Jharkhand High Court
Ram Binod Choudhary & Ors vs The State Of Jharkhand & Anr. .... .... ... on 2 May, 2023
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 3667 of 2022
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Ram Binod Choudhary & Ors. .... .... .... Petitioners Versus The State of Jharkhand & Anr. .... .... .... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioner : Mr. A.K. Kashyap, Sr. Advocate : Mr. Aman Dayal Singh, Advocate For the State : Mr. S.K. Tiwari, Spl. P.P. For O.P. No.2 : Mr. Krishna Prajapati, Advocate
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Order No.04 Dated- 02.05.2023 Heard the parties.
Learned Senior Advocate appearing for the petitioners prays for two weeks' time to file rejoinder.
Prayer for time is allowed. List this case after two weeks.
Sonu-Gunjan/- (Anil Kumar Choudhary, J.)