Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in Road Transport Corporations Act, 1950

(c)extended area means any area or route to which the operation of any road transport service of a Corporation has been extended in the manner provided in section 20;