Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(2A) in Telangana Infrastructure Development Enabling Act, 2001 (2A)[ The Principal Secretary to Government, Infrastructure and Investment Department shall be the Vice Chairperson of the Authority.] [Inserted by Act No.9 of 2006.]
