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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Manipur - Subsection

Section 47(2)(d) in The Manipur (Hill Areas) District Councils Act, 1971

(d)before the expiry of the period of supersession, election or nomination, as the case may be, of members to the Council shall be held or made for the purpose of reconstituting the Council.