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[Cites 0, Cited by 0] [Section 127B(2)] [Section 127B] [Entire Act]

State of Chattisgarh - Subsection

Section 127B(2)(d) in The Chhattisgarh Municipalities Act, 1961

(d)any other new service rendered by the Council or the Nagar Panchayat, as the case may be.