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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2) in Canara Bank (Employees') Pension Regulations, 1995

(2)Subject to the provision of sub-regulation (3) the Bank may by order in writing on the application by a pensioner, grant, subject to such conditions, if any as it may deem necessary, permission or refuse for reasons to be recorded in the order, permission to such pensioner to take up the commercial employment specified in the application.