Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Odisha - Subsection Section 89(a) in The Orissa Hindu Religious Endowments Rules, 1959 (a)copy of his tour diaries with brief notes indicating generally the work done by him during the course of his tour in a month at the end of that month;
