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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(4) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(4)Notwithstanding anything contained in sub-section (3), the State Government may, at any time, by notification in the Official Gazette, direct that the University shall have its headquarter at the place other than that appointed under sub-section (3).