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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Meghalaya - Subsection

Section 28(1) in The Meghalaya Police Act, 2010

(1)A Commandant, equivalent in rank to Superintendent of Police, shall head each Armed Police Battalion. The Commandant may be assisted by a Second-in-Command, equivalent in rank to Additional Superintendent of Police. Each Battalion may be divided into appropriate number of Service Companies and a Headquarters Company, each of which will be headed by an Assistant Commandant, equivalent in rank to Deputy Superintendent of Police.