Section 54(3)(ii) in The U.P. Electricity Reforms Act, 1999

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State of Uttar Pradesh - Subsection

Section 54(3)(ii) in The U.P. Electricity Reforms Act, 1999

(ii)The provisions of Sections 3 to 11, 28, 36(2), 49-A, 50, 51 and 52 of the Indian Electricity Act, 1910, to the extent this Act has made specific provisions, shall not apply in the State.

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State of Uttar Pradesh - Subsection

Section 54(3)(ii) in The U.P. Electricity Reforms Act, 1999