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[Cites 0, Cited by 1] [Section 163(2)] [Section 163] [Entire Act]

Union of India - Subsection

Section 163(2)(b) in The Electricity Act, 2003

(b)enter any premises to which electricity is to be supplied by him, for the purpose of examining and testing the electric wires fittings, works and apparatus for the use of electricity belonging to the consumer.