Section 4 in Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012
4. Executive Committee.
(1)The Special Purpose Vehicle shall form an Executive Committee in accordance with its Bye-laws to exercise the powers and to perform the functions of the Executive Committee under this Act.(2)Besides members from the Allottees, the Executive Committee shall have representatives of the Developer, State Government and the Municipalities within whose limits the Industrial Area falls.
