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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(xii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(xii)to admit colleges to the privileges of the University on the recommendation of the Academic Council and with the previous sanction of the [Commissioner, Higher Education] [Substituted by M.P. Act No. 19 of 1994.] and subject to the provisions of this Act and Statutes and to withdraw any of these privileges and to take over the management of the colleges in the manner and under conditions prescribed by the Statutes and Ordinances;