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State of Haryana - Section

Section 13 in Chaudhary Ranbir Singh University, Jind Act, 2014

13. Appointment of first Vice-Chancellor and first Registrar.

- Notwithstanding anything contained in this Act, the first Vice-Chancellor and the first Registrar shall be appointed by the Chancellor on the advice of the Government for such period not exceeding three years, as deemed appropriate by the Government.