Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Manipur - Subsection Section 1(1) in Manipur State Commission For The Scheduled Tribes Act, 2014 (1)This Ase may be called the Manipur State Commission for the Scheduled Tribes Act, 2014.
