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State of Rajasthan - Section

Section 7 in The Rajasthan Excise Rules, 1956

7. Consignment to be accompanied by pass and Accounts.

- Each consignment of imported country liquor shall be accompanied by a pass and despatch account in such form as may be prescribed by the Excise Commissioner and the particulars noted on each cask or other vessel containing the liquor shall tally with the entries in the pass.