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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(4) in The Gujarat Housing Board Act, 1961

(4)Nothing in this section shall affect the rights or powers of the municipal body [* * *] [The words 'or local board' were deleted by Gujarat 1 of 1973, section 28(2).] in or over my drain or water works in such street, square or land.